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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(2)(a) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(a)give any direction to the Competent Authority as it deems fit, for effective implementation of the provisions of this Act;