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[Cites 0, Cited by 0] [Section 56(9)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(9)(iv) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iv)mining operations in the river-beds shall be undertaken in accordance with the conditions prescribed under rule 58.