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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(x) in The Aircraft (Security) Rules, 2011

(x)"Security restricted area" means airside areas of an airport into which access is controlled to ensure Security of Civil Aviation including passenger areas between the screening check point and the aircraft, the ramp, baggage mark up area, cargo sheds, mail centres, airside catering and Aircraft cleaning premises;