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Union of India - Section

Section 37 in The Mines Rescue Rules, 1985

37. Power to relax

.-Where in the opinion of the Chief Inspector, the conditions pertaining to a mine or rescue station or rescue room are such as to render compliance with any provisions contained in these rules, unnecessary or impracticable, he may by an order in writing and subject to such conditions as he may specify therein grant exemption from the said provisions.