Himachal Pradesh High Court
Dhuna Baba Kesar Singh & Another vs . Leelavati & Others. on 28 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dhuna Baba Kesar Singh & Another Vs. Leelavati & others.
.
CMP No. 14303 of 2021 28.4.2022 Present: Mr.Hemant K. Sharma, Advocate, for the appellants.
Mr.Ajeet Pal Singh Jaswal, Advocate, for respondent No. 1.
None for respondent No. 2 and 8.
r 7.
Mr.L.S. Mehta, Advocate, for respondents No. 3 to Reply, as prayed, be filed within three weeks.
List for consideration alongwith CMPMO No. 303 of 2021.
(Vivek Singh Thakur), Judge.
28th April, 2022 (Keshav) ::: Downloaded on - 29/04/2022 20:05:48 :::CIS