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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Dhuna Baba Kesar Singh & Another vs . Leelavati & Others. on 28 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Dhuna Baba Kesar Singh & Another Vs. Leelavati & others.

.

CMP No. 14303 of 2021 28.4.2022 Present: Mr.Hemant K. Sharma, Advocate, for the appellants.

Mr.Ajeet Pal Singh Jaswal, Advocate, for respondent No. 1.

None for respondent No. 2 and 8.

r 7.

Mr.L.S. Mehta, Advocate, for respondents No. 3 to Reply, as prayed, be filed within three weeks.

List for consideration alongwith CMPMO No. 303 of 2021.

(Vivek Singh Thakur), Judge.

28th April, 2022 (Keshav) ::: Downloaded on - 29/04/2022 20:05:48 :::CIS