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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7) in The First Statutes of the National Institutes of Technology

(7)The Chairperson if present, Present preside over every meeting of the Board:Provided that in the absence of the Chairperson the members present shall elect a member from amongst themselves to preside at the meeting.