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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(ii) in Himachal Pradesh Co-Operative Societies Act, 1968

(ii)no Co-operative society shall be registered as a society with unlimited liability if, amongst its objects, it also includes any object other than the advancement of loans to its members.