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[Cites 0, Cited by 0] [Section 15th(6)] [Section 15th] [Entire Act]

Union of India - Subsection

Section 15th(6)(c) in The Navy (Pay And Allowances) Regulations, 1966

(c)The penal rate of interest shall be calculated in the manner prescribed in paragraph 243 (2) of General Financial Regulations, Volume 1.