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[Cites 0, Cited by 0] [Section 239(1)] [Section 239] [Entire Act]

State of Gujarat - Subsection

Section 239(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)set up in any street any scaffold or any temporary erection for the purpose of any work whatever, or any posts, bars, rails, boards or other things by way of enclosure, for the purpose of making mortar l5r depositing bricks, lime, rubbish or other materials.