Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(c) in The Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

(c)does not claim to redevelop the land cleared of such building in accordance with that slum clearance order;