Himachal Pradesh High Court
Master Saurav vs Suman Kumari & Anr. on 11 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Master Saurav Vs.Suman Kumari & Anr.
RSA No.264 of 2014 .
11.5.2022 Present: Mr. Jagdish Thakur, Advocate for the appellant/non applicant.
Mr. K.D. Sood, Sr. Advocate with Mr. Het Ram, Advocate, for the applicants/respondents.
CMP No. 5402 of 2022 For the reasons stated in the application, the early hearing application is allowed. The application stands disposed of.
RSA No. 264 of 2014 List for hearing on 17.8.2022 along with RSA No. 641 of 2014, RSAs No. 12, 60 and 61 of 2015.
(Chander Bhusan Barowalia) Judge 11th May, 2022 (Guleria) ::: Downloaded on - 11/05/2022 20:07:41 :::CIS