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Allahabad High Court

Commissioner Of Income Tax vs M/S Mohan Company [P] Ltd. on 12 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27
Case :- INCOME TAX APPEAL No. - 2 of 2000

Petitioner :- Commissioner Of Income Tax
Respondent :- M/S Mohan Company [P] Ltd.
Petitioner Counsel :- S.P.Gupta,R.K.SriVastaVa
Respondent Counsel :- S.C.Misra,P.Agarwal

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J.

On account of illness slip of Sri D.D.Chopra, learned counsel for the appellant, case is adjourned. List in the week commencing 25th January, 2010. Order Date :- 12.1.2010 AKS