Allahabad High Court
Commissioner Of Income Tax vs M/S Mohan Company [P] Ltd. on 12 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 2 of 2000 Petitioner :- Commissioner Of Income Tax Respondent :- M/S Mohan Company [P] Ltd. Petitioner Counsel :- S.P.Gupta,R.K.SriVastaVa Respondent Counsel :- S.C.Misra,P.Agarwal Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J.
On account of illness slip of Sri D.D.Chopra, learned counsel for the appellant, case is adjourned. List in the week commencing 25th January, 2010. Order Date :- 12.1.2010 AKS