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State of Madhya Pradesh - Section

Section 37 in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

37. Staff of the Nigam.

- Without prejudice to Section 18, the Nigam may appoint such number of staff as it considers necessary or desirable for the efficient performance of its functions and determine the terms and conditions of their appointment and service by regulations.