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[Cites 0, Cited by 0] [Section 81E] [Entire Act]

State of Kerala - Subsection

Section 81E(3) in Kerala Factories Rules, 1957

(3)Where stem is used for heating purpose in reaction vessel, it shall be supplied through a suitable pressure reducing valve or any other suitable automatic device to prevent the maximum permissible steam pressure being exceeded, unless the pressure of the steam in the supply line itself cannot exceed the said maximum permissible pressure.