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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Kerala - Subsection

Section 32(2)(b) in Kerala Veterinary and Animal Sciences University Act, 2010

(b)Six Heads of Department in affiliated colleges, other than Principals having not less than ten years teaching experience, elected by the Heads of departments in affiliated colleges from among themselves.