Supreme Court - Daily Orders
Foreshore Co-Op. Housing Society ... vs Praveen D. Desai (D) Th. Lrs. & Others. on 3 September, 2015
Bench: M.Y. Eqbal, Kurian Joseph
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.2506 OF 2015
IN
CIVIL APPEAL NO.7732 OF 2011
FORESHORE CO-OP. HOUSING SOCIETY LIMITED PETITIONER
VERSUS
PRAVEEN D. DESAI (D) TH. LRS. & OTHERS. RESPONDENT
O R D E R
Delay condoned.
Application for hearing the review petition in open Court is rejected.
We have perused the Review Petition and the connected papers.
We do not find any error in the Judgment impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petition is, accordingly, dismissed.
.......................J [M. Y. EQBAL] ........................J [KURIAN JOSEPH] Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.09.03 NEW DELHI;
16:36:22 ISTReason: SEPTEMBER 03, 2015.
CHAMBER MATTER SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No.2506/2015 In C.A. No.7732/2011 FORESHORE CO-OP. HOUSING SOCIETY LIMITED. Petitioner(s) VERSUS PRAVEEN D. DESAI (D) TH. LRS. & OTHERS. Respondent(s) (With appln. (s) for application for hearing in open court and c/delay in filing review petition and office report) Date : 03/09/2015 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL HON'BLE MR. JUSTICE KURIAN JOSEPH By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for hearing the review petition in open Court is rejected.
The Review Petition is dismissed in terms of the signed order.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
(Signed Order is placed on the file)