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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(a) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(a)Category III Alternative Investment Funds may invest in securities of listed or unlisted investee companies or derivatives or complex or structured products;
(aa)[ Category III Alternative Investment Funds may deal in goods received in delivery against physical settlement of commodity derivatives;] [Inserted by Notification No. SEBI/LAD-NRO/GN/2019/16, dated 10.5.2019 (w.e.f. 21.5.2012).]