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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Karnataka - Subsection

Section 76(2)(r) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(r)the preparation and sanction of the estimates and acceptance of tenders in respect of constructions and for supply of stocks to Notified Institutions;