Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 15 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990 15. Licensed Stamp vendors. - Licences may be granted to Private persons for sale of stamps and stamped papers in the manner hereinafter provided.
