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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(4) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(4)The Commission/Appointing Authority on intimation being received from the Commission before declaration of the result of the Preliminary Examination, may increase or decrease the number of vacancies advertised.