Madhya Pradesh High Court
Umashankar Burman vs Madhya Pradesh Poorva Kshetra Vidyut ... on 15 March, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 5232 of 2023 (UMASHANKAR BURMAN Vs MADHYA PRADESH POORVA KSHETRA VIDYUT VITRAN COMPANY LIMITED JABALPUR AND OTHERS) Dated : 15-03-2023 None for the petitioner.
The case is taken up in the pass-over round. Since nobody is appearing for the petitioner, the case is adjourned. List the matter after six weeks.
(VIVEK AGARWAL) JUDGE ts Signature Not Verified SAN Digitally signed by TULSA SINGH Date: 2023.03.15 18:05:30 IST