Section 13(1)(a) in Tripura Panchayats Act, 1993

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State of Tripura - Subsection

Section 13(1)(a) in Tripura Panchayats Act, 1993

(a)divide the area of a Gram into constituencies, not being less than five and not being more than fifteen on the basis of the number of members of the Gram Panchayat determined under Section 12 ; and

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State of Tripura - Subsection

Section 13(1)(a) in Tripura Panchayats Act, 1993