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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3A(1)(f) in The M.P. Factories Rules, 1962

(f)particulars in connection with the maximum number of workers to be employed in each work room, together with the area of ventilating openings and cubic space available per worker to be employed in each room;