Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 41 in The U.P. Entertainments and Betting Tax Rules, 1981

41. Rate of the totalizator tax.

- The rate at which the totalizator tax shall be levied and paid to the State Government under sub-section (1) of Section 16 of the Act shall be ten per cent of all monies paid into any totalizator by way of stakes or bets.