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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(iii) in All India Council for Technical Education (Redressal of Grievance of Students) Regulations, 2019

(iii)For institutions which are offering diploma level course(s)and are affiliated to Board of Technical Education(BTE), the concerned Directorate of Technical Education (DTE) shall appoint an Ombudsperson for redressal of grievances of students.