Section 31(4)(b) in Madurai-Kamaraj University Act, 1965
(b)affecting the conditions of affiliation or approval of affiliated or approved colleges with the University or by the University; as the case may be; [or] [This word was added by section 7 (3), of the Madurai University (Amendment) Act, 1977, (Tamil Nadu Act No. 1 of 1978).]