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[Cites 0, Cited by 0] [Section 508(1)] [Section 508] [Entire Act]

State of Punjab - Subsection

Section 508(1)(d) in The Punjab Municipal Act, 1999

(d)cause or suffer to drain into or upon any such place or to be brought therein to or thereupon anything or do anything whereby the water shall be in any degree fouled or polluted; and