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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(3) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

(3)The details such as Names of the Forum Members, its Secretary/Registrar and their addresses, telephone numbers and other details shall be notified frequently by the Distribution licensee in the media/press.