Bombay High Court
Suketu J. Mody vs The Commissioner Of Customs , Mumbai on 8 December, 2025
Author: M.S. Sonak
Bench: M.S. Sonak
77-WP-2630-2023.DOCX
Amol
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2360 OF 2023
Suketu J. Mody ...Petitioner
Versus
The Commissioner of Customs, ...Respondent
Mumbai
______________________________________________________
Mr. Pritesh Kumar, i/b, UBR Legal, for the Petitioner.
Mr. Y. R. Mishra, i/b, Ms. Sangeeta Yadav for the Respondent.
______________________________________________________
CORAM: M.S. Sonak &
Advait M. Sethna, JJ.
DATED: 08 DECEMBER 2025
PC:-
1. At the request of the learned Counsel for the parties, we post this matter on 12 January 2026 for direction since, Mr. Pritesh Kumar states that this is a case where the demand AMOL notice was issued to a dead person. PREMNATH JADHAV Digitally signed by AMOL PREMNATH JADHAV Date: 2025.12.10 19:48:22 +0530 (Advait M. Sethna, J) (M.S. Sonak, J) Page 1 of 1 ::: Uploaded on - 10/12/2025 ::: Downloaded on - 10/12/2025 20:34:59 :::