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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(2)(b) in The Eastern Distilleries (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1983

(b)the form and the manner in which, and the conditions under which, the Custodian or Custodians shall maintain accounts as required by section 12;