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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(r) in The Gujarat Homoeopathic Act, 1963

(r)to appoint the officers and servants of the Council, other than the Registrar, and the inspectors, moderators, examiners or visitors; and