Section 7 in Orissa Administrative Tribunal (Procedure) Rules, 1986
7. Application fee.
- Every application filed with the Registrar shall be accompanied by a fee of Rs. 50 (Rupees fifty) only which shall be paid in Court fee stamps affixed on the application.Provided that where the Tribunal permits a single application to be filed, either by more than one person or by an Association the fee payable shall be Rs. 50 (Rupees fifty) only.
