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State of Gujarat - Section

Section 17 in Uka Tarsadia University First Statutes, 2012

17. Committees.

- (17.1) Any authority of the University may appoint as many standing or special committees as it may deem fit and may appoint on such committees such persons as are not members of such authority.(17.2) Any committee appointed under clause(17.1) may deal with any subject delegated to it and before taking action, if any, shall seek confirmation of it from the authority appointing it.