Section 3(4)(a) in The Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(a)the deep stream of the river Ghaghra or the river Ganga, as the case may be, and the fixed boundary in relation to that river;

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