Rajasthan High Court - Jodhpur
Rajendra vs Rambai on 17 March, 2023
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Revision Petition No. 34/2022
Rajendra
----Petitioner
Versus
Rambai
----Respondent
For Petitioner(s) : None present
For Respondent(s) : Mr. Bhagirath Patel on behalf of
respondent No.6-Bank
HON'BLE MS. JUSTICE REKHA BORANA
Order 17/03/2023 Lawyers are abstaining from work. Mr. Bhagirath Patel is present on behalf of respondent No.6- Bank.
As per the office report, the notices for respondent Nos.1, 2, 4, 5 and 6 have been served.
Notices for respondent No.3 have been received unserved with a report that he has expired.
Let appropriate steps be taken qua the deceased respondent.
(REKHA BORANA),J 28-AbhishekS/-
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