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Rajasthan High Court - Jodhpur

Rajendra vs Rambai on 17 March, 2023

Author: Rekha Borana

Bench: Rekha Borana

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                     S.B. Civil Revision Petition No. 34/2022

                                   Rajendra
                                                                                                        ----Petitioner
                                                                         Versus
                                   Rambai
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     None present
                                   For Respondent(s)           :     Mr. Bhagirath Patel on behalf of
                                                                     respondent No.6-Bank



                                                 HON'BLE MS. JUSTICE REKHA BORANA

Order 17/03/2023 Lawyers are abstaining from work. Mr. Bhagirath Patel is present on behalf of respondent No.6- Bank.

As per the office report, the notices for respondent Nos.1, 2, 4, 5 and 6 have been served.

Notices for respondent No.3 have been received unserved with a report that he has expired.

Let appropriate steps be taken qua the deceased respondent.

(REKHA BORANA),J 28-AbhishekS/-

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