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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(10) in The Orissa Excise Rules, 1965

(10)"Medicinal preparation" shall have the same meaning as assigned to it in the Medicinal and Toilet Preparations (Excise Duties) Act, 1955 (Act 16 of 1955);[* * *] [Omitted by Notification No. 283-III-Fx-22/68-dated 30.3.1968.][* * *] [Omitted by Notification No. 283-III-Fx-22/68-dated 30.3.1968.]