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[Cites 0, Cited by 0] [Section 357A] [Entire Act]

State of Jharkhand - Subsection

Section 357A(4) in Bihar Education Code, 1961

(4)The number of the non-official members on the Managing Committee of the Chaibasa Zila Multi-purpose School is increased from three to four. One each should be appointed from the (1) Muslim, (2) Ho, (3) Non-Oriya Hindu and (4) Oriya Hindu communities.(Government Resolution no. 3842-E., dated the 28th August 1947.)