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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(1) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(1)If any difficulty arises in giving effect to the provisions of this Act the Government may, by order published in the Telangana Gazette, make provisions not inconsistent with the provisions of this Act, as appear to it to be necessary or expedient for removing the difficulty: