Rajasthan High Court - Jaipur
Mahendra Singh Rathore vs State Of Rajasthan And Anr on 30 April, 2019
Author: G R Moolchandani
Bench: G R Moolchandani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 6634/2015
Mahendra Singh Rathore
----Petitioner
Versus
State Of Rajasthan And Anr
----Respondents
For Petitioner(s) : Mr. Vipul Jain For Respondent(s) : Mr. R.C. Choudhary, PP HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 30/04/2019 At the request of learned counsel for the petitioner, list after one week. However, it is made clear that no further indulgence for adjournment shall be entertained.
(G R MOOLCHANDANI),J TN/Aks/-13 (Downloaded on 28/06/2019 at 04:00:08 AM) Powered by TCPDF (www.tcpdf.org)