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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)"approved" means approved in writing by the Chief Inspector of Inspections of Building and Construction appointed under sub-section (2) of Section 42 of the Act;