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Bombay High Court

Marshal Alias George Fernandes And Anr vs Union Bank Of India, Thr. Its Branch ... on 24 February, 2026

                                        41 WP 430 2021

   Suzana

             IN THE HIGH COURT OF BOMBAY AT GOA
                            WRIT PETITION NO.430 OF 2021

MARSHAL ALIAS GEORGE FERNANDES AND
ANR                                                                         ... PETITIONERS
  Versus
UNION BANK OF INDIA, THR. ITS
BRANCH MANAGER AND 3 ORS                                                    ... RESPONDENTS


Mr. Neelesh Takkekar, Advocate for the Petitioners.


                              CORAM:- VALMIKI MENEZES, J.

DATED :- 24th February, 2026 P.C. Respondent No.2 has been served. Time granted to serve private notice on the Advocate appearing for Respondent No.1 before the Civil Judge Senior Division at Mapusa in Regular Civil Suit No.282/2018 which is listed on 17.06.2026. List on 02.04.2026.

VALMIKI MENEZES, J.

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