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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(11) in Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007

(11)The Convener, PGLCET Admissions shall handover the vacant seats, if any to the Institutions concerned after conducting the counselling till the last rank of PGLCET.