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[Cites 0, Cited by 0] [Section 10FD(3)] [Section 10FD] [Entire Act]

Union of India - Subsection

Section 10FD(3)(h) in The Companies (Second Amendment) Act, 2002

(h)is a person having special knowledge of, and experience of not less than fifteen years in, the matters relating to labour. Explanation.- For the purposes of this Part,-