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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(ii) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(ii)The Adhyaksha shall also prepare slips of the same shape and size of the same shape and size equal to the two-thirds of the total number of members and shall have written on them number 1, 2, 3 etc. These slips shall be placed in another box.