Supreme Court - Daily Orders
Sujith E.S. vs Kerala Public Service Commission on 13 November, 2021
Bench: Sanjay Kishan Kaul, M.M. Sundresh
ITEM NO.7 Court 6 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23634/2021
(Arising out of impugned final judgment and order dated 03-07-2019
in WA No. 1129/2019 06-03-2020 in RP No. 64/2020 passed by the High
Court Of Kerala At Ernakulam)
SUJITH E.S. Petitioner(s)
VERSUS
KERALA PUBLIC SERVICE COMMISSION & ORS. Respondent(s)
( IA No.140484/2021-CONDONATION OF DELAY IN FILING and IA
No.140486/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.140492/2021-EXEMPTION FROM FILING O.T. )
Date : 13-11-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Kumar Dushyant Singh, AOR
Ms. Pooja Singh, Adv.
Ms. Subasri Jaganathan, Adv.
Mr. Devesh Chauvia, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned order(s).
The special leave petitions are, accordingly, dismissed.
Pending applications stand disposed of.
Signature Not Verified[CHARANJEET KAUR] [POONAM VAID] Digitally signed by Charanjeet kaur Date: 2021.11.13 13:57:27 IST Reason: ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)