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Bombay High Court

Shashank @ Batlya Shankar Ambike vs State Of Maharashtra on 22 August, 2023

Author: M. S. Karnik

Bench: M. S. Karnik

                               Darshan Patil                                    61-ba-1572-23.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION

                                           BAIL APPLICATION NO. 1572 OF 2023

                               Shashank @ Batlya Shankar Ambike              ..Applicant
                                    VS.
                               The State of Maharashtra                      ..Respondent

                                                       ------------
                               Adv. Rugwed R. Kinka i/b Adv. Tejal Hilage for the Applicant.
                               Ms. Veera Shinde, APP for the State.
                                                       ------------
                                                   CORAM : M. S. KARNIK, J.
                                                        DATE    : AUGUST 22, 2023
                               P.C. :

1. It is informed that advocate on record of the applicant is suffering from a medical condition.

2. Stand over to 13/09/2023.

(M. S. KARNIK, J.) 1/1 Signed by: Darshan Patil Designation: PA To Honourable Judge Date: 22/08/2023 19:50:52