Bombay High Court
Shashank @ Batlya Shankar Ambike vs State Of Maharashtra on 22 August, 2023
Author: M. S. Karnik
Bench: M. S. Karnik
Darshan Patil 61-ba-1572-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO. 1572 OF 2023
Shashank @ Batlya Shankar Ambike ..Applicant
VS.
The State of Maharashtra ..Respondent
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Adv. Rugwed R. Kinka i/b Adv. Tejal Hilage for the Applicant.
Ms. Veera Shinde, APP for the State.
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CORAM : M. S. KARNIK, J.
DATE : AUGUST 22, 2023
P.C. :
1. It is informed that advocate on record of the applicant is suffering from a medical condition.
2. Stand over to 13/09/2023.
(M. S. KARNIK, J.) 1/1 Signed by: Darshan Patil Designation: PA To Honourable Judge Date: 22/08/2023 19:50:52