(x)provide for the registration, inspection and proper regulation of building ordinarily utilized for the residence or treatment of persons suffering from infectious diseases and for the limiting of the number of such persons who reside in such buildings or part of such buildings :(xx)[ regulate the conditions for installation of tents by tent owners;] [Inserted vide Haryana Act No. 18 of 1998.](xxx)[ regulate the laying of communication cables (underground as well as overground), erection of communication towers and dish antennas established and maintained by private agencies as well as semi-Government agencies;] [Added by Haryana Act No. 12 of 2006.]