Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(6) in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013 (6)The provisions of rule 31 shall apply to the scheme of mining in the same way as they are applicable to the mining plan.
