Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(viii) in The Information Technology (Certifying Authorities) Rules, 2000

(viii)the audit report recommends that the Certifying Authority is not worthy of continuing Certifying Authority's operation; or