Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(2)(a) in Andhra Pradesh Tax on Entry of Goods into Local Areas Act, 2001 (a)Wilfully submits an untrue return of fails to submit a return as required by the provisions of this Act or the rules made thereunder; or